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Tulsi Devi vs Ramswaroop
2021 Latest Caselaw 10249 Raj

Citation : 2021 Latest Caselaw 10249 Raj
Judgement Date : 7 July, 2021

Rajasthan High Court - Jodhpur
Tulsi Devi vs Ramswaroop on 7 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8412/2021

Smt. Tulsi Devi W/o Late Shri Brijkumar @ Brijmohan, Aged About 55 Years, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

----Petitioner Versus

1. Ramswaroop S/o Shri Banshilal, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

2. Ashok S/o Shri Ramswaroop, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

3. Smt. Mamta W/o Shri Brij Joshi, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

4. Vinay S/o Shri Brij Joshi, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

5. Sudha D/o Shri Brij Joshi, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

6. Lata D/o Shri Brij Joshi, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

7. Hansa D/o Shri Brij Joshi, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

8. Jyoti D/o Shri Parmod Joshi, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

9. Sandeep S/o Shri Parmod Joshi, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

10. Smt. Malti W/o Shri Parmod Joshi, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

11. Vinod S/o Shri Shir Gopal Krishan, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

12. Dinesh Joshi S/o Shri Gopal Krishan, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

13. Narsingh Dev S/o Shri Banshilal, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

14. Dheerendra S/o Shri Prahlad, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

15. Govind S/o Shri Prahlad, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

(2 of 2) [CW-8412/2021]

16. Narendra S/o Shri Prahlad, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

17. Parmila D/o Shri Prahlad, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

18. Ramedev Prakash S/o Shri Likhmi Chand, By Caste Soni, R/o Riyanbadi, District Nagaur.

19. Ramniwas S/o Shri Budarram, By Caste Jat, R/o Padukhurd, Tehsil Riyanbadi, District Nagaur.

20. Tehsildar, Riyanbadi, District Nagaur.

21. Patwari Halka Jhintiya, Tehsil Riyanbadi, District Nagaur.

22. Radheyshyam S/o Late Shri Brijkumar @ Brijmohan, By Caste Brahmin, R/o Village Suriyaas, Tehsil Riyanbadi, District Nagaur.

                                                                                                        ----Respondents


                                   For Petitioner(s)             :    Mr. Jai Kishan Bhaiya
                                   For Respondent(s)             :



                                                  HON'BLE MR. JUSTICE VIJAY BISHNOI

                                                                 Judgment / Order

                                   07/07/2021


Issue notice. Issue notice of stay application as well.

In the meantime, the parties are directed to

maintain status quo as it exists today with respect to the

land in question.

(VIJAY BISHNOI),J

36-msrathore/-

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