Hdfc Ergo General Insurance ... vs Ramkumar
2021 Latest Caselaw 10215 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2837/2019

Hdfc Ergo General Insurance Company Ltd.

----Appellant Versus Ramkumar

----Respondent

For Appellant(s) : Mr. Jagdish Vyas, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

06/07/2021

Counsel for the appellant submits that he has already filed

fresh P.F. and notices for respondent No.3 on 05.04.2021.

Office to check and if found, then immediately issue the

notices to the respondent No.3, making it returnable within four

weeks.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 103-MS/-

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