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Nandkishore Jhanwar vs Bhanwarlal
2021 Latest Caselaw 10197 Raj

Citation : 2021 Latest Caselaw 10197 Raj
Judgement Date : 6 July, 2021

Rajasthan High Court - Jodhpur
Nandkishore Jhanwar vs Bhanwarlal on 6 July, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12300/2019

Nandkishore Jhanwar

----Petitioner Versus Bhanwarlal

----Respondent

For Petitioner(s) : Mr. AK Rajvanshi (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2021

Application (Inward No. 01/21 dated 16.04.2021 has been

preferred on behalf of the petitioner seeking extension of interim

order in view of the Judgment passed by the Hon'ble Supreme

Court in the case of Asian Resurfacing of Road Agency Pvt.

Ltd. Vs. Central bureau of Investigation, report in (2018) 16

SCC 299.

For the reasons indicated in the aforesaid application

application, the same is allowed. The interim order dated

21.08.2019 granted by the Court is extended till further orders.

(VIJAY BISHNOI),J

69-mohit/-

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