Citation : 2021 Latest Caselaw 10182 Raj
Judgement Date : 6 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4690/2021
Baori Mahavidhyalay, 363/3 National Highway 65, Baori, Tehsil Baori, Jodhpur 342037 Through Its President Bhera Ram Kasti S/o Late Shri Binja Ram Choudhary, Aged About 69 Years, R/o Plot No. 26, Shakti Nagar, Paota C Road, Jodhpur, Rajasthan.
----Petitioner Versus
1. The State Of Rajasthan, Through The Secretary, Department Of Higher Education, Secretariat, Jaipur.
2. National Counsel For Teacher Education, Hans Bhawan, Wing-2, 1 Bahadur Shah Jafar Marg, New Delhi 110002.
----Respondents
For Petitioner(s) : Mr. Lakshya Singh Udawat
For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
06/07/2021
Learned counsel for the petitioner wants to withdraw this
writ petition with liberty to file fresh, if occasion so arises.
Hence, this writ petition is dismissed as withdrawn with
liberty to file fresh, if occasion arises.
Stay petition also stands dismissed.
(VIJAY BISHNOI),J
147-Taruna/-
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