Lalit Tanwar vs State Of Rajasthan
2021 Latest Caselaw 10178 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4343/2021

Lalit Tanwar

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 4342/2021 Rahul Pareek @ Jafri

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Pradeep Choudhary For Respondent(s) : Mr Shrawan Bishnoi, Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

06/07/2021

Registry is directed to tag all the files of bail applications,

which are related to the same FIR.

List again on 12.07.2021.

(SANJEEV PRAKASH SHARMA),J

153-154 MMA/-

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