Chouth Mal vs Khaman
2021 Latest Caselaw 10118 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1902/2018

Chouth Mal

----Appellant Versus Khaman

----Respondent

For Appellant(s) : Mr. Magender Singh on behalf of Mr. DS Sodha, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/07/2021

Four weeks' time is granted for filing fresh PF and notices for

respondent No.2, failing which the appeal shall stand dismissed

without reference to the Court.

(MANOJ KUMAR GARG),J 98-MS/-

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