Swati Tiwari vs Union Of India
2021 Latest Caselaw 10069 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8352/2021

Swati Tiwari

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Naresh Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2021

Issue notice. Issue notice of stay application as well,

returnable within four weeks and be given 'dasti' to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

53-msrathore/-

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