Dashrath Singh vs Union Of India
2021 Latest Caselaw 10060 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7108/2021

Dashrath Singh

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr B.R. Bishnoi For Respondent(s) : Mr N.K. Rai, Special Public Prosecutor

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

05/07/2021

Registry is directed to tag all connected files and also take

explanation from the concerned Clerk as to why the connected file

has not been tagged.

List on 07.07.2021.

(SANJEEV PRAKASH SHARMA),J

16-MMA/-

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