Bhavuk Sharma vs State Of Rajasthan
2021 Latest Caselaw 964 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4341/2020

Bhavuk Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajendra Charan For Respondent(s) : Mr. Laxman Solanki

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/01/2021

List after two weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

106-pratibha/-

Powered by TCPDF (www.tcpdf.org)