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Harisingh S/O Shri Ishwarram Jat vs Omprakash Meel S/O (Late) Shri ...
2021 Latest Caselaw 961 Raj/2

Citation : 2021 Latest Caselaw 961 Raj/2
Judgement Date : 29 January, 2021

Rajasthan High Court
Harisingh S/O Shri Ishwarram Jat vs Omprakash Meel S/O (Late) Shri ... on 29 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 49/2021

                                   Harisingh S/o Shri Ishwarram Jat
                                                                                                         ----Appellant
                                                                         Versus
                                   Omprakash Meel S/o (Late) Shri Sitaram Jat and Anr.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Arvind Sharma Advocate with Ms. Manorma Sharma Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

29/01/2021

Let notice be issued to respondent No.1 for 03.03.2021.

Process dasti as well.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-46

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