Rajesh Kumar S/O Thandu Ram vs Mr. Ajay Bhushan Pandey, ...
2021 Latest Caselaw 960 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 30/2021
                                                                              In
                                                       D.B. Civil Writ Petition No.7364/2020

                                   Rajesh Kumar S/o Thandu Ram
                                                                                                          ----Petitioner
                                                                          Versus
                                   Mr. Ajay Bhushan Pandey, Secretary Department Of Revenue and
                                   Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Karan Kher Advocate with Mr. Vijay Dutt Sharma Advocate through Video Conferencing.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

29/01/2021

Let notice be issued to respondents No.2 and 3 for

22.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-49

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