Bharat Rav S/O Tejram Rav vs State Of Rajasthan
2021 Latest Caselaw 957 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1601/2020

                                    Bharat Rav S/o Tejram Rav
                                                                                                         ----Appellant
                                                                         Versus
                                    1.      State Of Rajasthan, Through P.p.
                                    2.      Dhanraj S/o Ramchandra, R/o Karigaro Ka Mohalla,
                                            Rupangarh P.s. Rupangarh Distt. Ajmer.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Devanshu Sharma For Statea : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/01/2021

List after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /96

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