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Nadaan Singh vs State
2021 Latest Caselaw 955 Raj

Citation : 2021 Latest Caselaw 955 Raj
Judgement Date : 13 January, 2021

Rajasthan High Court - Jodhpur
Nadaan Singh vs State on 13 January, 2021

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 9209/2020

Nadaan Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Hari Shanker Shrimali For Respondent(s) : Mr. Laxman Solanki

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/01/2021

List after two weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

111-pratibha/-

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