Bhagwat Singh Rathore vs State Of Rajasthan
2021 Latest Caselaw 954 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 10645/2020

Bhagwat Singh Rathore

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bharat Singh For Respondent(s) : Mr. Laxman Solanki

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/01/2021

List after two weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

114-pratibha/-

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