Basram Chaudhary S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 945 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1405/2020

                                   Basram Chaudhary S/o Shri Kishanlal Chaudhary
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Dharmendra Choudhary for Mr. Harendra Singh through VC For Respondent(s) : Mr. Vivek Goyal through VC For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/01/2021

List after two weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /66

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