Ramlal S/O Purilal vs State Of Rajasthan
2021 Latest Caselaw 944 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Criminal Appeal No. 1789/2020

                                   Ramlal S/o Purilal
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

Connected With S.B. Criminal Appeal (Sb) No. 1778/2020 Lokesh Gurjar S/o Madanlal

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Rohit Khandelwal present in the Court For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/01/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /101-102

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