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Laxman vs State
2021 Latest Caselaw 943 Raj

Citation : 2021 Latest Caselaw 943 Raj
Judgement Date : 13 January, 2021

Rajasthan High Court - Jodhpur
Laxman vs State on 13 January, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13540/2020

Laxman S/o Gajheng, Aged About 50 Years, By Caste Gasiya Adiwasi, R/o Raipura, Police Station Sallopat, District Banswara. (At Present Lodged In District Jail Banswara).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Mridul Jain For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/01/2021

Learned counsel for the petitioner does not want to press

this bail application, however, seeks liberty for the petitioner to file

a fresh bail application before the trial court after framing of

charge.

Accordingly, this bail application is dismissed as not pressed

with the liberty sought for.

(VIJAY BISHNOI),J

30-msrathore/-

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