Shankar Lal S/O Ramprasad vs State Of Rajasthan
2021 Latest Caselaw 94 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                            13803/2020

                                   Shankar Lal S/o Ramprasad
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Bheem Sain Bairwa through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/01/2021

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /45

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