Jamna Devi vs Union Of India
2021 Latest Caselaw 932 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12/2021

Jamna Devi

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. MS Purohit. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2021

Heard.

Issue notice to the respondents, returnable within six weeks.

(MANOJ KUMAR GARG),J 81-Prashant/-

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