Payal Khatik vs State Of Rajasthan
2021 Latest Caselaw 929 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 92/2021

Payal Khatik

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. RS Mankad, Adv. For Respondent(s) : Mr. Himanshu Shrimali, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2021

Heard.

Issue notice. Mr. Himanshu Shrimali, Adv. has put in

appearance on behalf of respondent No.1. Issue notice to the

respondents No.2 & 3 only. Rule is made returnable by

02.02.2021.

Counsel for the petitioner is directed to supply a copy of the

petition to Mr. Himanshu Shrimali, Adv.

Put up on 02.02.2021, as prayed. Name of Mr. Himanshu

Shrimali, Adv. be shown in the cause list as counsel for respondent

No.1.

(MANOJ KUMAR GARG),J 86-MS/-

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