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Smt. Samina vs State Of Rajasthan
2021 Latest Caselaw 915 Raj

Citation : 2021 Latest Caselaw 915 Raj
Judgement Date : 13 January, 2021

Rajasthan High Court - Jodhpur
Smt. Samina vs State Of Rajasthan on 13 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 395/2021

Smt. Samina

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abhishek Bohra, Adv. For Respondent(s) : Mr. Mrigraj Singh, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2021

Mr. Mrigraj Singh, Adv. has put in appearance on behalf of

the respondents and he seeks some time to take instructions from

the respondents-Department.

Counsel for the petitioner is directed to supply a copy of the

petition to Mr. Mrigraj Singh, Adv.

Put up on 22.01.2021, as prayed. Name of Mr. Mrigraj

Singh, Adv be shown in the cause list as counsel for the

respondents.

(MANOJ KUMAR GARG),J 108-MS/-

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