Smt. Meena D/O Shri Bhagchand ... vs Shri Preetam Jatoliya S/O Shri ...
2021 Latest Caselaw 885 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 624/2020

                                    Smt. Meena D/o Shri Bhagchand Tungariya W/o Shri Preetam
                                    Jatoliya
                                                                                                       ----Appellant
                                                                        Versus
                                    Shri Preetam Jatoliya S/o Shri Khushaldas Jatoliya
                                                                                                     ----Respondent

For Appellant(s) : Mr. Mahaveer Kalwa, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

28/01/2021

As requested, appellant is granted four weeks' time to

remove the defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /5

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