Citation : 2021 Latest Caselaw 881 Raj
Judgement Date : 13 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 283/2021
Anil Kumar S/o Shri Ram Kumar, Aged About 29 Years, Chak 13 Rjd, Rojadi, Nai Mandi Gharsana, District Sri Ganganagar. (At Present Lodged In Central Jail Sri Ganganagar).
----Petitioner Versus State Of Rajasthan, Through P.p.
----Respondent
For Petitioner(s) : Mr. Rakesh Matoria For Respondent(s) : Mr. Mohd. Javed Gauri, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
13/01/2021
Heard learned counsel for the petitioner as well as learned
Public Prosecutor and also perused the material on record.
The petitioner has been arrested in FIR No.349/2020 of
Police Station Sadulshahar District Sriganganagar for the offences
punishable under Sections 8/15 of NDPS Act. He has preferred this
bail application under Section 439 Cr.P.C.
Learned counsel for the petitioner has submitted that the
narcotic contraband poppy straw/poppy husk alleged to have been
recovered in the matter is 40 kgs, which is below commercial
quantity.
Learned Public Prosecutor has opposed the bail application.
Having regard to the totality of the facts and circumstances
of the case, without expressing any opinion on the merits of the
(2 of 2) [CRLMB-283/2021]
case, I deem it just and proper to grant bail to the accused
petitioner under Section 439 Cr.P.C.
Accordingly, this bail application filed under Section 439
Cr.P.C. is allowed and it is directed that petitioner Anil Kumar S/o
Shri Ram Kumar, shall be released on bail in connection with FIR
No.349/2020 of Police Station Sadulshahar District Sriganganagar
provided he executes a personal bond in a sum of Rs.50,000/-
with two sound and solvent sureties of Rs.25,000/- each to the
satisfaction of learned trial court for his appearance before that
court on each and every date of hearing and whenever called upon
to do so till the completion of the trial.
(VIJAY BISHNOI),J
Surabhii/99-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!