Natraj Cinema vs Authority Under The Shop
2021 Latest Caselaw 837 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Civil Special Appeal (Writ) No. 2000/2008
                                                                              In
                                                       S.B. Civil Writ Petition No.75 of 1995

                                   Natraj Cinema
                                                                                                          ----Appellant
                                                                          Versus
                                   Authority Under The Shop and ors.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Rahul Ghiya Advocate on behalf of Mr. Vinodi Lal Mathur Advocate For Respondent(s) : Mr. Amit Jindal Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

There is a request for an adjournment on behalf of counsel

for the appellant on the ground that he is not feeling well.

List after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-33

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