Ashok Thani vs Smt. Anjana
2021 Latest Caselaw 835 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 119/2014

                                    Ashok Thani S/o Late Indra Raja Thani
                                                                                                         ----Appellant
                                                                          Versus
                                    Anjana D/o Nanak Rai Lalwani
                                                                                                       ----Respondent

Connected With D.B. Civil Miscellaneous Appeal No. 2123/2008 Ashok Thani

----Appellant Versus Smt Anjna

----Respondent

For Appellant(s) : Mr. Ravi Kumar Kasliwal, Advocate, through Video Conferencing For Respondent(s) : Mr. Mukesh Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

At the request of learned counsel for the respondents, list

after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/Sunita/38-39

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