Rameshwar Vyas S/O Shri Gangadhar ... vs Smt. Pooja W/O Shri Rameshwar Vyas ...
2021 Latest Caselaw 834 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 1220/2019

                                    Rameshwar Vyas S/o Shri Gangadhar Vyas
                                                                                                         ----Appellant
                                                                          Versus
                                    Smt. Pooja W/o Shri Rameshwar Vyas D/o Shri S.n. Mehta
                                                                                                       ----Respondent

For Appellant(s) : Mr. Pradeep Mathur, Advocate For Respondent(s) : Mr. Mahendra Singh, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

As requested, appellant is granted two weeks' time to

remove the defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/PRIYANKA /1

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