Lal Singh S/O Shri Durg Singh vs Smt. Sarita Singh W/O Shri Lal ...
2021 Latest Caselaw 833 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 4583/2019

                                    Lal Singh S/o Shri Durg Singh
                                                                                                        ----Appellant
                                                                         Versus
                                    Smt. Sarita Singh W/o Shri Lal Singh D/o Shri Meva Ram
                                                                                                      ----Respondent

For Appellant(s) : Mr. Laxmi Kant Taylor, Advocate for Ms. Anita Agarwal, Advocate For Respondent(s) : Mr. Kapil Gupta, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

Learned counsel for parties have submitted that due to

Covid-19 situation, parties could not appear before the mediation

and conciliation center.

Learned counsel for appellant has requested that the case

may again be referred to mediation and conciliation center.

Accordingly, list before mediation and conciliation center on

05.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /13

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