Rajveer Sharma S/O Shri Munnalal ... vs Smt. Sunita Sharma W/O Shri ...
2021 Latest Caselaw 831 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 6210/2019

                                   Rajveer Sharma S/o Shri Munnalal Sharma
                                                                                                        ----Appellant
                                                                         Versus
                                   Smt. Sunita Sharma W/o Shri Rajveer Sharma
                                                                                                      ----Respondent

For Appellant(s) : Mr. Anshul Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

As requested, two weeks' time is granted to the appellant to

remove the defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /3

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