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Rinku Ram Tanwar S/O Rohitash vs Smt Sonam @ Sonu W/O Rinkuram D/O ...
2021 Latest Caselaw 826 Raj/2

Citation : 2021 Latest Caselaw 826 Raj/2
Judgement Date : 27 January, 2021

Rajasthan High Court
Rinku Ram Tanwar S/O Rohitash vs Smt Sonam @ Sonu W/O Rinkuram D/O ... on 27 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 1045/2020

                                    Rinku Ram Tanwar S/o Rohitash
                                                                                                        ----Appellant
                                                                         Versus
                                    Smt Sonam @ Sonu W/o Rinkuram D/o Rajendra
                                                                                                      ----Respondent

For Appellant(s) : Mr. Pradeep Mathur, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

Learned counsel for the appellant has submitted that he has

removed the defects pointed by the office today.

List after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka /9

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