Smt. Mona W/O Shri Anik Kumar D/O ... vs Anil Kumar S/O Shri Sardar Singh
2021 Latest Caselaw 824 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Miscellaneous Appeal No. 1055/2020

                                   Smt. Mona W/o Shri Anil Kumar D/o Shishpal Singh
                                                                                                         ----Appellant
                                                                          Versus
                                   Anil Kumar S/o Shri Sardar Singh
                                                                                                       ----Respondent

For Appellant(s) : Mr. O P Jhajhria, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

As requested, four weeks' time is granted to the appellant to

remove the defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /10

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