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Durga Lal Son Of Shri Panna Lal vs Shyam Lal Son Of Shri Ramswaroop
2021 Latest Caselaw 819 Raj/2

Citation : 2021 Latest Caselaw 819 Raj/2
Judgement Date : 27 January, 2021

Rajasthan High Court
Durga Lal Son Of Shri Panna Lal vs Shyam Lal Son Of Shri Ramswaroop on 27 January, 2021
Bench: Ashok Kumar Gaur
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 14389/2020

                                    Durga Lal Son Of Shri Panna Lal
                                                                                                          ----Petitioner
                                                                           Versus
                                    Shyam Lal Son Of Shri Ramswaroop
                                                                                                        ----Respondent

For Petitioner(s) : Mr.DK Dixit For Respondent(s) :

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

27/01/2021

Learned counsel for the petitioner is directed to bring on

record the relevant judgment passed by the High Court in the case

of Ramnarayan Vs. Pukhraj and the order of the Apex Court

passed in the pending SLP in the case of Pukhraj Vs. K.

Ramnarayan (Special Leave to Appeal No.1557/2018).

Let this case be listed on 01st February, 2021.

(ASHOK KUMAR GAUR),J

Preeti Asopa /Sakshi/4

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