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Dushyant Sharma S/O Shri Mahaveer ... vs State Of Rajasthan
2021 Latest Caselaw 817 Raj/2

Citation : 2021 Latest Caselaw 817 Raj/2
Judgement Date : 27 January, 2021

Rajasthan High Court
Dushyant Sharma S/O Shri Mahaveer ... vs State Of Rajasthan on 27 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1367/2020

                                   Dushyant Sharma S/o Shri Mahaveer Prasad, Aged About 36
                                   Years, R/o Village Sawanbhado, Police Station Kanwas, Distt.
                                   Kota Raj.
                                                                                                                ----Appellant
                                                                            Versus
                                   1.       State Of Rajasthan, Through P.p.
                                   2.       Smt.      Gopi      Bai     W/o      Shri      Panna         Lal,   R/o   Village
                                            Sawanbhado, Police Station Kanwas, Distt. Kota Raj.
                                                                                                           ----Respondents

For Appellant(s) : Mr. Satish Kumar Khandal present in the Court For Respondent(s) : Mr. N.S. Dhakad present in the Court For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/01/2021

Counsel for the appellant does not want to press the appeal.

Accordingly, Criminal Appeal is dismissed as withdrawn.

(PANKAJ BHANDARI),J

ARTI SHARMA /70

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