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Mohit Sharma S/O Shri Mahesh Chand ... vs Directorate Of Enforcement
2021 Latest Caselaw 816 Raj/2

Citation : 2021 Latest Caselaw 816 Raj/2
Judgement Date : 27 January, 2021

Rajasthan High Court
Mohit Sharma S/O Shri Mahesh Chand ... vs Directorate Of Enforcement on 27 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    14691/2020

                                    Mohit Sharma S/o Shri Mahesh Chand Sharmar, R/o Rag Hospital
                                    Mansarovar Jaipur (Currently In Judicial Custody In Central Jail
                                    Jaipur)
                                                                                                        ----Petitioner
                                                                         Versus
                                    Directorate Of Enforcement, Through Sharad Kumar Assistant
                                    Director Enforcement Directorate Jaipur Regional Office Second
                                    Floor Jeevan Nidhi Life Insurance Corporation Building Bhawani
                                    Singh Road Jaipur 302005
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Swadeep Singh Hora Mr. Dharmendra Gurjar For Respondent(s) : Mr. Anand Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/01/2021

Application for taking the document on record is allowed.

Arguments heard.

Order reserved.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /14

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