Sandeep vs Union Of India
2021 Latest Caselaw 815 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6613/2020

Sandeep

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Hapu Ram Vishnoi For Respondent(s) : Mr. Abhinash Acharya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2021

List after two weeks.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

117-pratibha/-

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