Shahnawaz Malkani vs Jai Narayan Vyas University, ...
2021 Latest Caselaw 804 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13567/2020

Shahnawaz Malkani

----Petitioner Versus Jai Narayan Vyas University, Jodhpur

----Respondent

For Petitioner(s) : Mr. MA Siddiqui For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2021

Issue notice, returnable within three weeks.

(VIJAY BISHNOI),J

Surabhii/69-

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