Saraj Khan vs State Of Rajasthan
2021 Latest Caselaw 802 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13696/2020

Saraj Khan

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. R.K. Rathi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2021

Issue notice, returnable within three weeks.

Connect with SBCWP No.5676/2020.

(VIJAY BISHNOI),J

87-msrathore/-

Powered by TCPDF (www.tcpdf.org)