Bhanwar Lal S/O Shri Sanwta Ram vs State Of Rajasthan
2021 Latest Caselaw 79 Raj/2

                                                            (1 of 1)                                  [CRLMA-327/2020]


                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                              S.B. Criminal Miscellaneous Application No. 327/2020

                                    Bhanwar Lal S/o Shri Sanwta Ram
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sangram Singh For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

05/01/2021

The Misc. Application No.327/2020 stood already decided in

terms of the order dated 18.12.2020.

Let the original petition be now listed before the appropriate

Bench having roster on 07.01.2021.

(SANJEEV PRAKASH SHARMA),J

Anu /397

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