Anar Dei W/O Babu Lal vs State Of Rajasthan
2021 Latest Caselaw 760 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Habeas Corpus Petition No. 260/2020

                                    Anar Dei W/o Babu Lal
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Ved Prakash Sogarwal For Respondent(s) : Mr. Javed Chaudhary, Government Counsel

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

25/01/2021

List on 03.02.2021, as prayed.

(MANOJ KUMAR VYAS),J (GOVERDHAN BARDHAR),J

Sunita / PRIYANKA /29

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