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Dr. Kshitiz Maharshi S/O Dr. C.B. ... vs University Of Rajasthan
2021 Latest Caselaw 759 Raj/2

Citation : 2021 Latest Caselaw 759 Raj/2
Judgement Date : 25 January, 2021

Rajasthan High Court
Dr. Kshitiz Maharshi S/O Dr. C.B. ... vs University Of Rajasthan on 25 January, 2021
Bench: Goverdhan Bardhar, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Special Appeal Writ No. 918/2020

                                    Dr. Kshitiz Maharshi S/o Dr. C.b. Sharma
                                                                                                         ----Appellant
                                                                          Versus
                                    University Of Rajasthan
                                                                                                       ----Respondent

For Appellant(s) : Mr. Virendra Lodha, Senior Advocate (through video conferencing) with Mr. B K Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

25/01/2021

List on 01.02.2021.

(MANOJ KUMAR VYAS),J (GOVERDHAN BARDHAR),J

Sunita / PRIYANKA /29

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