Bharat Raj S/O Shri Kailash vs State Of Rajasthan
2021 Latest Caselaw 755 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    14808/2020

                                    Bharat Raj S/o Shri Kailash, R/o Sorsan Ps Anta Tehsil Anta Dist.
                                    Baran (Presently Confined At Dist. Jail Baran)
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rohan Jain For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/01/2021

Counsel for the petitioner does not want to press the Bail

Application at this stage, seeks liberty to move fresh bail

application after recording the statement of the injured witness.

Accordingly, this criminal misc. bail application dismissed as

withdrawn with liberty as prayed for.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /15

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