Small Industries Development ... vs Krishan Kumar Yadav S/O Ranjeet ...
2021 Latest Caselaw 740 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                         D.B. Special Appeal Writ No. 590/2020

                                    1.       Small Industries Development Bank Of India Of India,
                                             Through Its Chairman And Managing Director Having
                                             Office At Sidbi Tower, 15, Ashok Marg, Lucknow- 226001
                                             (U.P.).
                                    2.       Assistant General Manager And Authorized Officer, Small
                                             Industries Development Bank Of India Of India Having
                                             Office At 21, Krish Square, Bhagat Singh Colony, Main
                                             Sohna Road, Bhiwadi-301019.
                                                                                                              ----Appellants
                                                                             Versus
                                    Krishan Kumar Yadav S/o Ranjeet Singh, Aged About 52 Years,
                                    R/o Khijuriwas, Alwar, Rajasthan-301018, Sole Proprietor Of
                                    Superior Poletech, A Proprietary Concern, Situated At Plot No.
                                    H1-1134 (A), RIICO Industrial Area, Bhiwadi-301019.
                                                                                                             ----Respondent

For Appellant(s) : Mr. Arvind Gupta with Mr. Sohan Sharma (through Video Conferencing) For Respondent(s) :

HON'BLE MR. JUSTICE GOVERDHAN BARDHAR HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Judgment / Order 25/01/2021

Learned counsel for the appellants submits that learned

Single Judge has decided the S.B. Civil Writ Petition

No. 6205/2020 vide order 19.01.2021 and the instant appeal has

rendered infructuous. Therefore, the appellants may be permitted

to withdraw the appeal.

Ordered accordingly.

(MANOJ KUMAR VYAS),J (GOVERDHAN BARDHAR),J

Sunita /Priyanka/38

Powered by TCPDF (www.tcpdf.org)