The Bar Association vs The High Court Of Judicature
2021 Latest Caselaw 712 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Writ Petition (PIL) No. 3586/2020

                                    The Bar Association
                                                                                                         ----Petitioner
                                                                         Versus
                                    The High Court Of Judicature & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/01/2021

Notice could not be issued to respondent No. 4 as PF/Notice

were not filed.

Let fresh notice be issued to respondent No.4 on doing the

needful for 08.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /13

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