Bharat Sharma Son Of Shri Lal Chand ... vs State Of Rajasthan
2021 Latest Caselaw 711 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition (PIL) No. 595/2021

                                    Bharat Sharma Son Of Shri Lal Chand Ji
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan & Ors.
                                                                                                      ----Respondent

For Petitioner(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/01/2021

None has appeared on behalf of the petitioner.

List after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /16

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