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Manaklal vs State
2021 Latest Caselaw 676 Raj

Citation : 2021 Latest Caselaw 676 Raj
Judgement Date : 11 January, 2021

Rajasthan High Court - Jodhpur
Manaklal vs State on 11 January, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2604/2020

Manaklal S/o Sukhdev, Aged About 45 Years, resident of Village Chotila, Tehsil Rohat, District Pali (Raj.).

----Petitioner Versus

1. State, Through Superintendent Of Police, Pali, District Pali (Raj.).

2. Station House Officer, Police Station Rohat, District Pali (Raj.).

3. Manohar Singh S/o Nagsingh, resident of Village Kuship, Tehsil Siwana, District Barmer (Raj.).

4. Maan Singh S/o Bhagwan Singh, resident of Village Chotila, Tehsil Rohat, District Pali (Raj.).

5. Vijay Kanwar W/o Maan Singh, resident of Village Chotila, Tehsil Rohat, District Pali (Raj.).

6. Raju Singh S/o Bhagwan Singh, resident of Village Chotila, Tehsil Rohat, District Pali (Raj.).

7. Nagsingh S/o Bherusingh, resident of Basni, Police Station Basni, Jodhpur (Raj.).

8. Pappu Kanwar W/o Nag Singh, resident of Basni, Police Station Basni, Jodhpur (Raj.).

9. Keshar Kanwar W/o Ganpat Singh, resident of Basni, Police Station Basni, Jodhpur (Raj.).

----Respondents

For Petitioner(s) : Mr. Manas Ranchhor Khatri. For Respondent(s) : Ms. Rajlaxmi Singh Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/01/2021

Learned Public Prosecutor submitted a report dated

08.01.2021 received from the SHO, Police Station Rohat, District

(2 of 2) [CRLMP-2604/2020]

Pali, to the effect that after thorough investigation, Police has

already submitted the final report in this case before the

competent Court. The said report is hereby taken on record.

In view of above, the present Criminal Misc. Petition has

become infructuous and dismissed as such with liberty to the

petitioner to file appropriate petition before the appropriate Court.

(MANOJ KUMAR GARG),J 81-Prashant/-

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