Mukesh Kumar Sharma S/O Shri Bansi ... vs Hindustan Petroleum Corporation ...
2021 Latest Caselaw 66 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Writ Petition (PIL) No. 10916/2020

                                   Mukesh Kumar Sharma S/o Shri Bansi Lal Sharma
                                                                                                         ----Petitioner
                                                                          Versus
                                   Hindustan Petroleum Corporation Limited and Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Ms. Priya Pareek, Advocate on behalf of Mr. Sandeep Singh Shekhawat Advocate through Video Conferencing.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

05/01/2021

Learned counsel for the petitioner requests for an

adjournment.

List again on 12.01.2021.

(CHANDRA KUMAR SONGARA),J (SABINA),J

Sanjay Kumawat-6

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