Mahendra vs State
2021 Latest Caselaw 65 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1089/2020

Mahendra

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. JVS Deora, Adv. through VC For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/01/2021

Heard.

Call for the record.

Requisition be given 'dasti'.

(MANOJ KUMAR GARG),J 88-MS/-

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