Smt. Sushila D/O Lal Singh W/O ... vs Rajbeer Singh S/O Bhagwan Singh
2021 Latest Caselaw 635 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 5295/2019

                                   Smt. Sushila D/o Lal Singh W/o Rajbeer Singh
                                                                                                        ----Appellant
                                                                         Versus
                                   Rajbeer Singh S/o Bhagwan Singh
                                                                                                      ----Respondent

For Appellant(s) : Mr. Lalit Kumar, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

21/01/2021

As per office report, notice issued to respondent has not

been received back served or otherwise.

Let fresh notice be issued to respondent for 06.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /8

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