Jagdish Prasad S/O Jeevanram vs State Of Rajasthan
2021 Latest Caselaw 632 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            15934/2020

                                    Jagdish Prasad S/o Jeevanram
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Amin Ali For State : Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2021

List after two weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /64

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