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Gopal Sharma vs J D A And Ors
2021 Latest Caselaw 631 Raj/2

Citation : 2021 Latest Caselaw 631 Raj/2
Judgement Date : 21 January, 2021

Rajasthan High Court
Gopal Sharma vs J D A And Ors on 21 January, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Writ Petition No. 13250/2010

                                   Gopal Sharma
                                                                                                        ----Petitioner
                                                                        Versus
                                   J D A And Ors
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Vimal Choudhary, Advocate For Respondent(s) : Mr. Devesh Yadav, Advocate for Mr. R D Rastogi, Additional Solicitor General, through Video Conferencing Mr. Kartikeya Sharma, Advocate for Mr. Sandeep Taneja, Advocate for respondent no. 3 Mr. Amit Kuri, Advocate for respondent no. 1

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

21/01/2021

Learned counsel for respondent no. 1 seeks time to file reply

to the application.

List again on 06.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /18

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