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Parsuram S/O Bachchu vs State Of Rajasthan
2021 Latest Caselaw 624 Raj/2

Citation : 2021 Latest Caselaw 624 Raj/2
Judgement Date : 21 January, 2021

Rajasthan High Court
Parsuram S/O Bachchu vs State Of Rajasthan on 21 January, 2021
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1621/2020

                                   Parsuram S/o Bachchu
                                                                                                         ----Appellant
                                                                         Versus
                                    State Of Rajasthan, Through P.p. and Anr.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Jitendra Singh present in the Court For Respondent(s) : Mr. Jagmohan Bhardwaj present in the Court For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2021

Call for the criminal antecedents of the accused.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /84

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